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[Cites 0, Cited by 0] [Section 34A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 34A(15) in The Subsidiary Rules

(15)Examination of candidates for appointment as patwaris in the hill district of Kumaun Division. - In the hill pattis of the Kumaun Division, Assistant surgeons who are required to examine candidates for appointment as patwaris are entitled to a fee of Rs. 2 per candidate.