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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(3)(b) in The West Bengal Board Of Secondary Education Act, 1963.

(b)the occurrence of an emergency, or the existing of exceptional circumstances, such that the shop-keeper or the employer, c.Ls the case may be, was unable though exercising reasonable diligence, to make prompt payment, or