Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Uttar Pradesh - Subsection

Section 28(1) in The General Provident Fund (U.P.) Rules, 1985

(1)All drawing and disbursing officers shall maintain a G.P.F. pass-book in respect of the General Provident Fund Account of each subscriber working under them, in such manner and in such form as may be prescribed by the Government and the subscriber shall be entitled to receive a copy of the G.P.F. pass-book on payment of such fee as may be prescribed and to get it undated at such intervals and in such manner as may be prescribed by the Government.