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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(3) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

(3)The Special Juvenile Police Unit/Child Welfare Officer shall be assisted by recognised voluntary organisations, which will help them in identifying the children and help the children in conflict with law.