Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Sikkim - Subsection Section 39(5) in Sikkim Co-Operative Societies Act, 1978 (5)Before taking any action under sub-section (1) in respect of a society. the Registrar shall consult the State Co-operative Bank to which it is indebted.
