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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Haryana - Subsection

Section 16(4) in The Haryana and Punjab Agricultural Universities Act, 1970

(4)Without prejudice to the powers conferred by this Act on the appropriate Government, theVice-Chancellor shall ensure the faithful observance of the provisions of this Act and the Statutes and he shall exercise all such powers as may be necessary in that behalf.