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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(iii) in The U.P. Imposition Of Ceiling On Land Holdings Rules, 1961

(iii)[ "Form" means a form appended to these rules.] [Inserted by Notification No. 1-5-(8)/72-Revenue-1, dated 12.7.1973, published in U.P. Gazette Extraordinary, dated 13.7.1973.]