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Supreme Court - Daily Orders

Sarat Kumar Sahani vs Officer In Charge Eme Records on 24 April, 2018

Bench: A.K. Sikri, Ashok Bhushan

                                       IN THE SUPREME COURT OF INDIA
                                       CIVIL APPELLATE JURISDICTION

                                      REVIEW PETITION(C) No.929/2018

                                                    IN

                                   CIVIL APPEAL DIARY NO. 31494 OF 2014.


     SARAT KUMAR SAHANI                                                 PETITIONER(S)

                                                   VERSUS

     OFFICER IN CHARGE EME RECORDS
     SEKUNDARABAD & ORS.                                               RESPONDENT(S)




                                                O R D E R

Delay condoned.

The instant review petition is filed against the order dated 15.01.2018 whereby the aforementioned appeal was dismissed.

We have carefully gone through the review petition and the connected papers. We find no error much less apparent in the order impugned. The review petition is, accordingly, dismissed.

......................J. [A.K. SIKRI] ......................J [ASHOK BHUSHAN] NEW DELHI;

Signature Not Verified

APRIL 24, 2018.

Digitally signed by

ASHWANI KUMAR Date: 2018.04.25 14:39:58 IST Reason:

ITEM NO.1002                                           SECTION

               S U P R E M E C O U R T O F        I N D I A
                       RECORD OF PROCEEDINGS

R.P.(C) No. 929/2018 in CIVIL APPEAL DIARY NO. 31494 OF 2014. SARAT KUMAR SAHANI Petitioner(s) VERSUS OFFICER IN CHARGE EME RECORDS & ORS. Respondent(s) (FOR ADMISSION and IA No.31687/2018-CONDONATION OF DELAY IN FILING REVIEW PETITION) Date : 24-04-2018 This petition was circulated today. CORAM :

HON'BLE MR. JUSTICE A.K. SIKRI HON'BLE MR. JUSTICE ASHOK BHUSHAN By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
The review petition is dismissed in terms of the signed order.
Pending application(s), if any, stands disposed of accordingly.
(ASHWANI THAKUR) (MALA KUMARI SHARMA) COURT MASTER (SH) COURT MASTER (Signed order is placed on the file)