Supreme Court - Daily Orders
Sarat Kumar Sahani vs Officer In Charge Eme Records on 24 April, 2018
Bench: A.K. Sikri, Ashok Bhushan
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION(C) No.929/2018
IN
CIVIL APPEAL DIARY NO. 31494 OF 2014.
SARAT KUMAR SAHANI PETITIONER(S)
VERSUS
OFFICER IN CHARGE EME RECORDS
SEKUNDARABAD & ORS. RESPONDENT(S)
O R D E R
Delay condoned.
The instant review petition is filed against the order dated 15.01.2018 whereby the aforementioned appeal was dismissed.
We have carefully gone through the review petition and the connected papers. We find no error much less apparent in the order impugned. The review petition is, accordingly, dismissed.
......................J. [A.K. SIKRI] ......................J [ASHOK BHUSHAN] NEW DELHI;
Signature Not VerifiedAPRIL 24, 2018.
Digitally signed byASHWANI KUMAR Date: 2018.04.25 14:39:58 IST Reason:
ITEM NO.1002 SECTION
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 929/2018 in CIVIL APPEAL DIARY NO. 31494 OF 2014. SARAT KUMAR SAHANI Petitioner(s) VERSUS OFFICER IN CHARGE EME RECORDS & ORS. Respondent(s) (FOR ADMISSION and IA No.31687/2018-CONDONATION OF DELAY IN FILING REVIEW PETITION) Date : 24-04-2018 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI HON'BLE MR. JUSTICE ASHOK BHUSHAN By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
The review petition is dismissed in terms of the signed order.
Pending application(s), if any, stands disposed of accordingly.
(ASHWANI THAKUR) (MALA KUMARI SHARMA) COURT MASTER (SH) COURT MASTER (Signed order is placed on the file)