Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 80(2)] [Section 80] [Entire Act]

NCT Delhi - Subsection

Section 80(2)(b) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

(b)places at which weighment and delivery of agricultural produce shall be made in any market or market area and on payment of such fees as may be prescribed.