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State of Rajasthan - Section

Section 5 in Rajasthan Animal Diseases Rules, 1960

5. Feeding of animals during detention.

- Whenever an animal is detained at a quarantine station under section 7, the person incharge of the animals shall make necessary arrangement for feeding the animal or in the alternative pay to the officer incharge of the quarantine station a fee of Rs. 1/- per animal per diet to cover the cost of such feeding.