Bombay High Court
Indrayani Estate Developers Pvt. Ltd vs Municipal Corporation Of Greater ... on 26 February, 2019
Before : Aniruddha M. Chandekar Prothonotary & Senior Master Date : 26th February, 2019 FOR REJECTION (ORIGINAL SIDE MATTERS) :
20 NMWL/371/2018 ) None present.
WP/2850/2017 ) ) P.C. : Applicants and/or their Advocate to 21 NMWL/378/2018 ) remove office objections on the Notices WPL/320/2017 ) of Motion and get the same numbered ) and registered on or before 19.03.2019, 22 NMWL/427/2018 ) failing Notices of Motion to stand WP/3075/2017 ) rejected for non-removal of office ) objection under O.S.Rule 986. 23 NMWL/452/2018 ) WPL/1898/2018 ) ) 24 NMWL/460/2018 ) WP/826/2007 ) ) 25 NMWL/461/2018 ) WP/826/2007 ) ) 27 NMWL/488/2018 ) WP/881/2014 ) ) 28 NMWL/490/2018 ) WP/1001/2018 ) ) 29 NMWL/523/2018 ) WP/2558/2002 ) ) 30 NMWL/526/2018 ) WPL/2049/2016 ) ) 31 NMWL/529/2018 ) WP/1767/2018 ) ) 32 NMWL/544/2018 ) PIL/37/2010 ) ) 33 NMWL/545/2018 ) PIL/36/2010 ) Date : 26.02.2019 Prothonotary & Senior Master ::: Uploaded on - 01/03/2019 ::: Downloaded on - 21/03/2019 20:21:57 :::