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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Uttar Pradesh - Subsection

Section 35(8) in The U.P. Co-operative Societies Act, 1965

(8)[ The members of the superseded Committee of Management shall not be entitled to contest the election again for a period of three years from the date of supersession.] [Inserted by U.P. Act 47 of 2007, Section 8.]