Section 71 in Dr. Babasaheb Ambedkar Technological University Act, 2014
71. Selection committee for appointment of Registrar.
- No person shall be appointed as the Registrar except on the recommendation of a selection committee constituted for the purpose and consisting of-(a)the Vice-Chancellor, ex officio Chairman;(b)the nominee of the Chancellor on the Executive Council; and(c)three persons, nominated by the Executive Council from amongst its members.
