Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 21 in The Jamia Millia Islamia Act, 1988 21. The Planning Board.- (1)The Planning Board shall be the principal planning body of the University.(2)The constitution of the Planning Board, term of office of its members and its powers and duties shall be prescribed by the Statutes.
