Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act] State of Maharashtra - Subsection Section 3(2)(b) in The Maharashtra Private Security Guards (Regulation of Employment and Welfare) Act, 1981 (b)for defining the obligations of registered Security Guards and employers, subject to the fulfilment of which the Scheme may apply to them;