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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(1)(b) in The Nathdwara Temple Rules, 1973

(b)to accept donations and gifts for the secular affairs of the temple, [ x x x] [Omitted by Corrigendum No. F. 3(d) (53) Revenue A/63/ Part II, dated 15-11-1976; Rajasthan Gazette Part IV-C, dated 25-11-1976: P. 494.. [25-11-1976].].