Punjab-Haryana High Court
State Of Haryana And Another vs Nand Singh And Another on 4 April, 2011
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 4435 of 2010 (O&M)
(LAC NO. 188 OF 2010)
State of Haryana and another ..... Appellants
Versus
Nand Singh and another .....Respondents
CORAM : HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. H.S.Hooda, AG, Haryana with Mr. Ashish Gupta, AAG, Haryana. None for the landowner. RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 254 of 2008, titled as Parveen Kumari Versus State of Haryana and others.
(RAJESH BINDAL) JUDGE 4.4.2011 Dinesh