Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Punjab-Haryana High Court

State Of Haryana And Another vs Nand Singh And Another on 4 April, 2011

Author: Rajesh Bindal

Bench: Rajesh Bindal

            IN THE HIGH COURT OF PUNJAB AND HARYANA
                          AT CHANDIGARH

                                              R.F.A. No. 4435 of 2010 (O&M)
                                                 (LAC NO. 188 OF 2010)

State of Haryana and another                                 ..... Appellants


                                     Versus


Nand Singh and another                                     .....Respondents

CORAM : HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. H.S.Hooda, AG, Haryana with Mr. Ashish Gupta, AAG, Haryana. None for the landowner. RAJESH BINDAL J.

For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 254 of 2008, titled as Parveen Kumari Versus State of Haryana and others.

(RAJESH BINDAL) JUDGE 4.4.2011 Dinesh