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Bombay High Court

Bhagwati Developers Pvt. Ltd vs State Of Maharashtra And 4 Ors on 28 August, 2018

Author: A.K. Menon

Bench: A.K. Menon

hcs
                                                                       63.w2251.18.odt

                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       ORDINARY ORIGINAL CIVIL JURISDICTION


                           WRIT PETITON (L) NO.2251 OF 2018


      Bhagwati Developers Pvt. Ltd.              .. Petitioner
               Vs.
      State of Maharashtra & Ors.                .. Respondents.


      Mr.Yogesh S. Sankpal for the petitioner.
      Mr. Vijay D. Patil for respondent nos.2,3 and 5.
      Mr.Nitin Parkhe with Mr.Mangesh Sawant and Mr.Makrand Kale i/b Arun
      Panicker for the respondent no.4.
      Mr.Himanshu Takke AGP for the State.


                                     CORAM : A.K. MENON, J.

DATED : 28TH AUGUST, 2018. P.C. :

Stand over to 4th September, 2018. Ad-interim order, if any, to continue till the next date.



                                                                 (A.K. MENON,J.)
                       Digitally signed
                       by Hemant
      Hemant           Chandersen
      Chandersen       Shiv
      Shiv             Date:
                       2018.08.30
                       15:10:55 +0530




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