Bombay High Court
Bhagwati Developers Pvt. Ltd vs State Of Maharashtra And 4 Ors on 28 August, 2018
Author: A.K. Menon
Bench: A.K. Menon
hcs
63.w2251.18.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITON (L) NO.2251 OF 2018
Bhagwati Developers Pvt. Ltd. .. Petitioner
Vs.
State of Maharashtra & Ors. .. Respondents.
Mr.Yogesh S. Sankpal for the petitioner.
Mr. Vijay D. Patil for respondent nos.2,3 and 5.
Mr.Nitin Parkhe with Mr.Mangesh Sawant and Mr.Makrand Kale i/b Arun
Panicker for the respondent no.4.
Mr.Himanshu Takke AGP for the State.
CORAM : A.K. MENON, J.
DATED : 28TH AUGUST, 2018. P.C. :
Stand over to 4th September, 2018. Ad-interim order, if any, to continue till the next date.
(A.K. MENON,J.)
Digitally signed
by Hemant
Hemant Chandersen
Chandersen Shiv
Shiv Date:
2018.08.30
15:10:55 +0530
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