Jammu & Kashmir High Court
Zubair Tanveer Khan And Another vs Union Of India And Another on 22 February, 2022
Author: Puneet Gupta
Bench: Puneet Gupta
Sr. No. 91
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
WP(C) No. 176/2020
CM No. 292/2020
Zubair Tanveer Khan and another .....Appellant(s)/Petitioner(s)
Through: None.
Vs
Union of India and another ..... Respondent(s)
Through: Mr. Vishal Sharma, ASGI.
Coram: HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
ORDER
Learned counsel for the respondents submits that the similar matters are listed on 25.03.2022 and the instant case may also be listed on the said date.
List on 25.03.2022.
(Puneet Gupta) Judge Jammu 22.02.2022 Pawan Chopra PAWAN CHOPRA 2022.02.23 13:42 I attest to the accuracy and integrity of this document