Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Haryana - Subsection Section 7(2) in The Punjab State Faculty of Ayurvedic and Unani Systems of Medicine Act, 1963 (2)An outgoing member shall continue in office until the appointment of his successor has been notified and shall be eligible for re-appointment.
