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State of Himachal Pradesh - Section

Section 4 in Himachal Pradesh Food Security Rules, 2019

4. Procedure for issuance of Ration Card.

- The department shall issue ration cards only to identified Priority Households and the lists of such priority households shall be made available to the public. The selected beneficiaries shall have to furnish a self undertaking on a "Declaration Form" prescribed under these rules.CHAPTER-III Internal Grievance Redressal Mechanism