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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Chattisgarh - Subsection

Section 28(xx) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

(xx)to enter into, vary, carryout or cancel contracts on behalf of the University in the exercise of powers conferred on it by this Act and the Statutes;