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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Rajasthan - Subsection

Section 43(11) in The Rajasthan Agricultural Produce Markets Rules, 1963

(11)He shall call meetings of the market committee and shall have the right to speak at and otherwise, take part in any meeting of the committee or subcommittee thereof, but shall not be entitled to vote or move any resolution. He shall maintain the proceedings of the meeting and sign the same.