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[Cites 0, Cited by 0] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(h) in The Oil Mines Regulations, 2017

(h)ensure that all persons employed at the installation are thoroughly instructed and familiar with the provisions of the standing orders, standard operating procedures, code of practices and emergency plan made under these regulations relating to prevention of blowout and fire;