Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 496] [Entire Act] State of Uttar Pradesh - Subsection Section 496(1) in Rules under the United Provinces Excise Act, 1910 (1)Spiced country spirit shall be sold in sealed bottles with pilferproof caps and labels intact as received form the distillery, warehouse, wholesale depot or wholesale shop.
