Gauhati High Court
Gauri Sankar Bora vs Rajiv Gandhi Institute Of Petroleum ... on 27 June, 2025
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GAHC010192502022
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/6337/2022
GAURI SANKAR BORA
SON OF SRI PRONAB BORA,
RESIDENT OF HOUSING COLONY,
NEAR D.C. OFFICE, SIVASAGAR,
ASSAM- 785640.
VERSUS
RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY AND 10 ORS
REPRESENTED BY ITS DIRECTOR, MUBARAKPUR MUKHETIA MORE,
BAHADURPUR,
P.O.- HARBANSHGANJ, JAIS,
AMETHI- 229304, UTTAR PRADESH.
2:THE DIRECTOR
RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY
MUBARAKPUR MUKHETIA MORE
BAHADURPUR
P.O.- HARBANSHGANJ
JAIS
AMETHI- 229304
UTTAR PRADESH.
3:THE REGISTRAR
RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY
MUBARAKPUR MUKHETIA MORE
BAHADURPUR
Page No.# 2/4
P.O.- HARBANSHGANJ
JAIS
AMETHI- 229304
UTTAR PRADESH.
4:THE ASSISTANT REGISTRAR
FACULTY
AFFAIRS
RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY
MUBARAKPUR MUKHETIA MORE
BAHADURPUR
P.O.- HARBANSHGANJ
JAIS
AMETHI- 229304
UTTAR PRADESH.
5:THE DEAN
FACULTY
AFFAIRS
RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY
MUBARAKPUR MUKHETIA MORE
BAHADURPUR
P.O.- HARBANSHGANJ
JAIS
AMETHI- 229304
UTTAR PRADESH.
6:ASSAM ENERGY INSTITUTE
SIVASAGAR CENTRE OF RAJIV GANDHI INSTITUTE OF PETROLEUM
TECHNOLOGY
VILLAGE- GOHAIN GAON
DISTRICT SIVASAGAR
ASSAM- 785697
REPRESENTED BY ITS COORDINATOR.
7:THE COORDINATOR
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ASSAM ENERGY INSTITUTE
SIVASAGAR CENTRE OF RAJIV GANDHI INSTITUTE OF PETROLEUM
TECHNOLOGY
VILLAGE- GOHAIN GAON
DISTRICT SIVASAGAR
ASSAM- 785697.
8:CHINMOY JIT SARMA
LECTURER
ASSAM ENERGY INSTITUTE
SIVASAGAR CENTRE OF RAJIV GANDHI INSTITUTE OF PETROLEUM
TECHNOLOGY
VILLAGE- GOHAIN GAON
DISTRICT SIVASAGAR
ASSAM- 785697.
9:SEKHAR GOGOI
LECTURER
ASSAM ENERGY INSTITUTE
SIVASAGAR CENTRE OF RAJIV GANDHI INSTITUTE OF PETROLEUM
TECHNOLOGY
VILLAGE- GOHAIN GAON
DISTRICT SIVASAGAR
ASSAM- 785697.
10:MS. SRAWANTI MEDHI
LECTURER
ASSAM ENERGY INSTITUTE
SIVASAGAR CENTRE OF RAJIV GANDHI INSTITUTE OF PETROLEUM
TECHNOLOGY
VILLAGE- GOHAIN GAON
DISTRICT SIVASAGAR
ASSAM- 785697.
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11:SATYAJIT CHOWDHURY
LECTURER
ASSAM ENERGY INSTITUTE
SIVASAGAR CENTRE OF RAJIV GANDHI INSTITUTE OF PETROLEUM
TECHNOLOGY
VILLAGE- GOHAIN GAON
DISTRICT SIVASAGAR
ASSAM- 785697
Advocate for the Petitioner : MR R SENSUA, M. A. OASIS,MR D BORAH,MR S DAS
Advocate for the Respondent : MR. K N CHOUDHURY (R-1-7), MR G RAHUL,MR. D M NATH
(R- 10 & 11),MR. S C KEYAL (r-8,9),MR. R M DEKA (R-1-7)
BEFORE
HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR
ORDER
Date : Date: 27.06.2025 Mr. S. Das, learned counsel appearing on behalf of the petitioner, on instructions, submits that he be permitted to withdraw the present writ petition.
Prayer allowed.
The instant writ petition stands dismissed on withdrawal.
JUDGE Comparing Assistant