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State of Haryana - Section

Section 52 in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008

52. Delegation of administrative and financial powers. - (1) The officers, teachers and other employees of the University may exercise, subject to the control of the Vice-Chancellor and the superior officers concerned such administrative and financial powers, as the Executive Council may delegate through Statutes, Ordinances, Regulations or by resolutions adopted by it.

(2)The Vice-Chancellor or the Registrar, with the approval of the Vice-Chancellor, may delegate to an officer, teacher or any other employee of the University such powers as he considers necessary which have been vested in them by the Statutes, Ordinances and Regulations.