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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Uttarakhand - Subsection

Section 10(2)(a) in Uttarakhand Police (Amendment) Act, 2018

(a)The District Police Complaint Authority shall proceed on the complaint against the police officers of the Deputy Superintendent of Police and lower status police officers/personnel's.