Himachal Pradesh High Court
State Of Himachal Pradesh vs Manoj Bahadur on 7 October, 2023
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
State of Himachal Pradesh Versus Manoj Bahadur Cr. Appeal No.340 of 2006 .
07.10.2023 Present: Mr. Yashwardhan Chauhan & Mr. I.N. Mehta, Senior Additional Advocates General, Ms. Sharmila Patial, Additional Advocate General with Mr. J.S. Guleria, Deputy Advocate General, for the appellant.
None for the respondent.
of It has been sixteen years that the appellant has failed to take steps for service of the respondent.
rt As a matter of sheer indulgence and by way of last opportunity, six weeks' further time is granted to do the needful, failing which consequences as per law would follow.
List on 24.11.2023.
(Tarlok Singh Chauhan) Judge (Ranjan Sharma) Judge October 07, 2023 (Shivender) ::: Downloaded on - 07/10/2023 20:39:01 :::CIS