Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act] State of Gujarat - Subsection Section 6(1)(viii) in Indian Institute of Public Health Gandhinagar Act, 2015 (viii)to fix, demand and receive or recover fees and such other charges in accordance with the guidelines issued by the University;