Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 1 in Sivagiri Mutt (Emergency Provisions) Act, 1997 1. Short title and Commencement. (1)This Act may be called the Sivagiri Mutt (Emergency Provisions) Act, 1997.(2)It shall be deemed to have come into force on the 9th day of October, 1997.
