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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

NCT Delhi - Subsection

Section 20(2)(b) in The Delhi Medical Council Act, 1997

(b)the names of all practitioners included in any subsisting list, whose names have since been removed an account of any reason whatsoever from, and not re-entered in, the register; and