Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Madhya Pradesh - Subsection Section 38(v) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007 (v)all employees belonging to the establishments referred to in clause (ii) and clause (iii) shall deemed to be the employees of the Institute :
