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[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

State of Chattisgarh - Subsection

Section 10(3)(g) in Mahatma Gandhi National Rural Employment Guarantee Scheme-Chhattisgarh, Social Audit Rules, 2015

(g)The Social Audit findings along with Orders passed by the Presiding Officer shall be sent to the District Programme Coordinator/ Commissioner, MGNREGS within three days.