Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] Daman and Diu - Subsection Section 19(2) in Daman and Diu Value Added Tax Regulation, 2005 (2)The Administrator may, by order to be published in the Official Gazette, specify certain classes of persons who may not be required to furnish a security.
