Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26(3)] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(3)(d) in Tamil Nadu Electricity Regulatory Commission (Licensing) Regulations, 2005

(d)Performance details as against the standards specified by the Commission, in the area of connectivity, quality of supply (voltage, frequency, interruptions [duration & numbers]), system outage (planned & unplanned), energy received, transmitted and system losses etc.