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[Cites 0, Cited by 0] [Section 259] [Entire Act]

State of West Bengal - Subsection

Section 259(2) in Siliguri Municipal Corporation Act, 1990

(2)In particular and without prejudice to the generality of the foregoing power, such rules may provide for all or any of the matters which under any provision of this Act are required to be prescribed or to be provided for by rules.