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State of Nagaland - Section

Section 231 in Nagaland Excise Rules

231. Fees for canteen tenant licence.

- The fees for a licence for the sale of foreign liquor under the canteen tenant system shall be as follows :
(a) C. S. D. (I) Supplying foreign liquor to Army/Air- force/Navyunits/Battalions, etc. Rs. 400 per annum
(b) Units canteens Rs. 200 :
Provided that in any special case such a licence may, with the sanction of the State Government or the Governor of Nagaland, as the case may be, be granted free of fee.