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Allahabad High Court

State Of U.P. vs Vineet Kumar Tiwari @ Deepu & Ors. on 28 May, 2010

Bench: Abdul Mateen, Virendra Kumar Dixit

Court No. - 25

Case :- U/S 378 CR.P.C. No. - 152 of 2010
Petitioner :- State Of U.P.

Respondent :- Vineet Kumar Tiwari @ Deepu & Ors.

Petitioner Counsel :- Govt. Advocate

Hon'ble Abdul Mateen.J.

Hon'ble Virendra Kumar Dixit J. Lower court record be summoned. List thereafter.

Order Date :- 28.5.2010 Chauhan/-