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[Cites 0, Cited by 0] [Section 76(3)] [Section 76] [Entire Act]

State of Andhra Pradesh - Subsection

Section 76(3)(d) in Andhra Pradesh Municipal Corporations (Conduct of Election of Members, Election Expenses and Election Petitions) Rules, 2005

(d)give it to the presiding officer who shall place it in a cover specially kept for the purpose, and