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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Chattisgarh - Subsection

Section 14(2) in Indira Kala Sangit Vishwavidyalaya Act, 1956

(2)[ The term of office of the Adhyacharya shall, in the first instance, be for a period of six months and thereafter, if the Kulapati so desires it may be extended from time to time so however, that the total period of such appointment does not exceed three years.] [Substituted by M.P. Act No. 4 of 1966.]