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State of Andhra Pradesh - Section

Section 5 in The Andhra Pradesh Fire and Emergency Operations and Levy of Fee Rules, 2006

5. Composition of a Fire Station:

- Every fire station shall have a minimum component of One Station Fire Officer, Two Leading Firemen, Three Driver Operators and Ten Firemen and be provided with:
(1)fire vehicles, appliances and equipment as laid down in Annexure XX of Andhra Pradesh Fire Service Manual.
(2)The vehicles, appliances and equipment shall be replaced automatically on completion of its life period.