Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Tamilnadu - Section Section 291 in Chennai City Municipal Corporation Act, 1919 291. Provision of place for bathing and for washing animals. - The council shall set apart place for use by the public for bathing purposes and for washing animals.
