Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63(3)] [Section 63] [Entire Act] State of Tripura - Subsection Section 63(3)(b) in Tripura Value Added Tax Act, 2004 (b)of any such particulars to the Government or to any person acting in the execution of this Act or to any person for the purposes of this Act; or