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[Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 47(1)(a) in Jammu and Kashmir Arbitration and Conciliation Act, 1997

(a)in conciliation proceeding with one conciliator, the parties may agree on the name of a sole conciliator;