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State of Uttar Pradesh - Section

Section 44A in U.P Consolidation of Holdings Act, 1953

44A. [ Powers of subordinate authority to be exercised by a superior authority. - Where powers are to be exercised or duties to be performed by any authority under this Act or the rules made thereunder, such powers or duties may also be exercised or performed by any authority superior to it.] [Added by U.P. Act No. 38 of 1958.]