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[Cites 0, Cited by 0] [Section 53(4)] [Section 53] [Entire Act]

State of Madhya Pradesh - Subsection

Section 53(4)(i) in The M.P. Swayatta Sahakarita Adhiniyam, 1999

(i)within a period of thirty days from the date of the completion of the inquiry, communicate the report of the inquiry';