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[Cites 0, Cited by 0] [Section 105] [Entire Act]

NCT Delhi - Subsection

Section 105(3) in Delhi Motor Vehicles Rules, 1993

(3)When the weight or axle weight of a motor vehicle determined by separate or independent determination of the weight transmitted by any wheel or wheels of the axle, the Laden Weight or Axle Weight of the vehicle shall be deemed to be the sum of the weights transmitted by the wheels of the vehicle or wheels of any axle of the vehicle, as the case may be.