Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Punjab-Haryana High Court

M/S Paul Merchants Ltd vs M/S Jik Indus. Ltd on 19 December, 2022

Author: Anoop Chitkara

Bench: Anoop Chitkara

    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                   CHANDIGARH
313                            CRR-1871-2007 (O&M)
                               Date of decision: 19.12.2022

M/S PAUL MERCHANTS LIMITED

                                                                   ...Petitioner
                          Versus
M/S JIK INDUSTRIES LIMITED AND OTHERS
                                                                 ...Respondents

CORAM : HON'BLE MR. JUSTICE ANOOP CHITKARA

Present:     Mr. Himanshu Garg, Advocate for
             Ms. Shefali Sheoran, Advocate
             for the petitioner.

             Ms. Anjali Sheoran, Advocate
             for the respondents.

                   ****

ANOOP CHITKARA , J.(ORAL)

Learned counsel for the petitioner seeks to withdraw the present petition, as the matter has been settled between the parties.

Given above, the present petition is disposed of as withdrawn. Pending application, if any, stands disposed of.





19.12.2022                                         (ANOOP CHITKARA)
P.Bhatt                                                 JUDGE


             Whether reasoned/speaking?              Yes/No
             Whether reportable?                     Yes/No




                                      1 of 1
                   ::: Downloaded on - 23-12-2022 01:17:54 :::