Punjab-Haryana High Court
M/S Paul Merchants Ltd vs M/S Jik Indus. Ltd on 19 December, 2022
Author: Anoop Chitkara
Bench: Anoop Chitkara
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
313 CRR-1871-2007 (O&M)
Date of decision: 19.12.2022
M/S PAUL MERCHANTS LIMITED
...Petitioner
Versus
M/S JIK INDUSTRIES LIMITED AND OTHERS
...Respondents
CORAM : HON'BLE MR. JUSTICE ANOOP CHITKARA
Present: Mr. Himanshu Garg, Advocate for
Ms. Shefali Sheoran, Advocate
for the petitioner.
Ms. Anjali Sheoran, Advocate
for the respondents.
****
ANOOP CHITKARA , J.(ORAL)
Learned counsel for the petitioner seeks to withdraw the present petition, as the matter has been settled between the parties.
Given above, the present petition is disposed of as withdrawn. Pending application, if any, stands disposed of.
19.12.2022 (ANOOP CHITKARA)
P.Bhatt JUDGE
Whether reasoned/speaking? Yes/No
Whether reportable? Yes/No
1 of 1
::: Downloaded on - 23-12-2022 01:17:54 :::