Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 92 in The Semiconductor Integrated Circuits Layout-Design Rules, 2001 92. Application made to the High Court to be served on the Appellate Board .-A copy of every appeal to the High Court under the Act shall be served on the Appellate Board.
